Unknown vs For
2024 Latest Caselaw 408 Tri

Tripura High Court

Unknown vs For on 11 March, 2024

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                                              HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                      RSA No.7 of 2022
                                                      RSA No.8 of 2022

              For Appellant(s)                    :      Mr. S. M. Chakraborty, Sr. Adv,
                                                         Mr. S. Saha, Adv.

              For Respondent(s)                   :      Mr. D. R. Chowdhury, Sr. Adv,

Mr. S. Sarkar, Sr. Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 11/03/2024

Heard Learned Counsel for both the sides.

Judgment is reserved.

JUDGE

SABYASACHI Digitally signed by SABYASACHI BHATTACHARJEE BHATTACHARJEE Date: 2024.03.12 16:36:20 -07'00' Deepshikha