Unknown vs For Appellant(S) : Mr. Raju Datta
2024 Latest Caselaw 394 Tri

Citation : 2024 Latest Caselaw 394 Tri
Judgement Date : 6 March, 2024

Tripura High Court

Unknown vs For Appellant(S) : Mr. Raju Datta on 6 March, 2024

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                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                               RSA No.6 of 2022
          For Appellant(s)                 :     Mr. Raju Datta, Adv.
          For Respondent(s)                :     Mr. H.K. Bhowmik, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 06/03/2024 Heard both the sides.

The judgment is reserved.

JUDGE

SABYASACHI SABYASACHI BHATTACHARJEE BHATTACHARJEE Date: 2024.03.07 04:58:20

-08'00'

Moumita

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