Bina Rani Paul & Ors vs State Of Tripura & Ors
2024 Latest Caselaw 393 Tri

Tripura High Court

Bina Rani Paul & Ors vs State Of Tripura & Ors on 6 March, 2024

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                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                 WP(C) No. 624 of 2023

       Bina Rani Paul & Ors.
                                                               ......Petitioner(s)
                                                Versus
       State of Tripura & Ors.
                                                             ......Respondent(s)

       For Petitioner(s)         :       Mr. P. Roy Barman, Sr. Adv.
                                         Ms. A. Debbarma, Adv.
                                         Mr. Kawsik Nath, Adv.
       For Respondent(s)         :       Mr. B. Majumder, Dy. S.G.I.
                                         Mr. Kohinoor N. Bhattacharjee, G. A.
                                         Ms. K. Reang, Adv.

                   HON'BLE MR. JUSTICE S. D. PURKAYASTHA

                                             ORDER

06.03.2024

Heard Mr. P Roy Barman, learned Senior Counsel assisted by

Mr. K. Nath, learned counsel appearing for the petitioners.

Also heard Mr. Kohinoor N Bhattacharjee, learned G. A. and Mr.

B. Majumder, learned Dy. S. G. I appearing for the respondents.

Judgment is reserved.

JUDGE

SATABDI Digitally signed by SATABDI DUTTA

DUTTA Date: 2024.03.06 14:06:19 +05'30' Riki