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The State Of Tripura & Others vs Dr. Pinaki Pal
2024 Latest Caselaw 1221 Tri

Citation : 2024 Latest Caselaw 1221 Tri
Judgement Date : 22 July, 2024

Tripura High Court

The State Of Tripura & Others vs Dr. Pinaki Pal on 22 July, 2024

                                                          Page 1 of 1




                                                 HIGH COURT OF TRIPURA
                                                       AGARTALA
                                                     WA No.138 of 2022
The State of Tripura & others
                                                                                 .........Appellant(s);
                                                            Versus
Dr. Pinaki Pal
                                                                                .........Respondent(s).

WA No.139 of 2022 The State of Tripura & others .........Appellant(s);

Versus Dr. Ruma Bhattacharya .........Respondent(s).

WA No.127 of 2023 The State of Tripura & others .........Appellant(s);

Versus Dr. Deepa Ghosh .........Respondent(s).

For Appellant(s) : Mr. M. Debbarma, Addl. G.A. For Respondent(s) : Mr. P. Roy Barman, Sr. Advocate, Mr. Kawsik Nath, Advocate.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE S.D. PURKAYASTHA

Order 22/07/2024 A Convenience Compilation has been prepared by Mr. M.

Debbarma, learned Additional Government Advocate for the appellants-State.

He, however, seeks some more time to prepare the brief notes regarding

relevance of those documents for convenience of the Court. He undertakes to

submit it in the revised form within one week. Learned counsel for the writ

petitioners/respondents herein are also allowed one week's time to submit any

additional document(s) or judgment(s) which they seek to rely upon.

All these matters be listed on 06.08.2024.

(S.D. PURKAYASTHA), J (APARESH KUMAR SINGH), CJ

Pijush/ MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2024.07.23 11:43:02 +05'30'

 
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