Mr. Somik Deb vs Mr. S.M. Chakraborty
2024 Latest Caselaw 90 Tri

Tripura High Court

Mr. Somik Deb vs Mr. S.M. Chakraborty on 25 January, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                  WP(C) NO.454 OF 2022
                                      ALONG WITH
                                 WP(C) NO.1033 OF 2022

            HON'BLE MR. JUSTICE T. AMARNATH GOUD

 Present:
 For the Petitioner(s)                  : Mr. Somik Deb, Sr. Advocate.
                                          Mr. S. Majumder, Advocate.

 For the Respondent(s)                  : Mr. S.M. Chakraborty, Sr. Advocate.

Mr. P. Saha, Advocate. Ms. P. Chakraborty, Advocate. Ms. A. Chakraborty, Advocate.

25.01.2024

Order

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

RAJKUMAR Digitally RAJKUMAR signed by

SUHANJIT SUHANJIT SINGHA Date: 2024.01.30 SINGHA 13:53:26 +05'30'