Unknown vs For Appellant(S) : Mr. P. Chakraborty
2024 Latest Caselaw 54 Tri

Tripura High Court

Unknown vs For Appellant(S) : Mr. P. Chakraborty on 18 January, 2024

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                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                        RSA No.35 of 2022
          For Appellant(s)              :   Mr. P. Chakraborty, Adv.
          For Respondent(s)             :   Mr. A. Sengupta, Adv,

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 18/01/2024

Heard both the sides.

Mr. P. Chakraborty, Learned counsel appears for appellant

and Mr. A. Sengupta, Learned counsel appears for the respondent.

Argument is concluded.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.01.19 03:54:09 -08'00' Moumita