Unknown vs For Appellant(S) : Mr. H. Deb
2024 Latest Caselaw 45 Tri

Tripura High Court

Unknown vs For Appellant(S) : Mr. H. Deb on 17 January, 2024

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                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                           RSA No.05 of 2023

For Appellant(s)                                           :         Mr. H. Deb, Adv.
For Respondent(s)                                          :         Mr. T.D. Majumder, Sr. Adv.

Mr. D. Kalai, Adv.

HON'BLE MR. JUSTICE S.D. PURKAYASTHA _O_R_D_E_R_

17/01/2024

Heard Mr. H. Deb, learned counsel for the appellants.

Also heard Mr. T.D. Majumder, learned senior counsel

assisted by Mr. D. Kalai, learned counsel for the respondents.

Judgment is reserved.

JUDGE

Rudradeep RUDRADEEP BANERJEE BANERJEE Date: 2024.01.17 15:25:57 +05'30'