Unknown vs For
2024 Latest Caselaw 17 Tri

Tripura High Court

Unknown vs For on 11 January, 2024

                                                  Page 1 of 1

                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                      LA App. No.41 of 2023

For Appellant(s)                          :       Mr. S Bhattacharjee, Adv.
                                                  Ms. D. Sengupta, Adv.
For Respondent(s)                         :       Mr. Sankar Bhattacharjee, Adv.

Mr. P.S. Roy, Adv.

Mr. P. Debnath, Adv.

Mr. S. Noatia, Adv.

HON'BLE MR. JUSTICE S. D. PURKAYASTHA

Order 11.01.2024

Heard learned counsel appearing for the appellant as well as learned counsel appearing for claimant respondents and LA Collector.

Judgment reserved.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2024.01.11 16:43:50 +05'30'

Riki