Unknown vs For The
2024 Latest Caselaw 119 Tri

Tripura High Court

Unknown vs For The on 31 January, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                  HIGH COURT OF TRIPURA
                                         AGARTALA
                             DEATH SENTENCE REF. NO.2 OF 2022
                                        ALONG WITH
                                   CRL.A(J) NO.40 OF 2022
                          HON'BLE MR. JUSTICE T. AMARNATH GOUD
                           HON'BLE MR. JUSTICE BISWAJIT PALIT

                 Present:
                 For the Appellant(s)        : Mr. H.K. Bhowmik, Advocate.
                                               Mr. N.G. Debnath, Advocate.
                                               Mr. A. Acharjee, Advocate.

                 For the Respondent(s)       : Mr. R. Datta, P.P.

31.01.2024

Order

Arguments heard.

Judgment reserved.

B. PALIT, J T. AMARNATH GOUD, J

suhanjit

RAJKUMAR Digitally RAJKUMAR signed by

SUHANJIT SUHANJIT SINGHA Date: 2024.02.02 SINGHA 17:16:16 +05'30'