Sri Nikhil Biswas vs The State Of Tripura And Ors
2024 Latest Caselaw 11 Tri

Tripura High Court

Sri Nikhil Biswas vs The State Of Tripura And Ors on 11 January, 2024

Author: Arindam Lodh

Bench: Arindam Lodh

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                             HIGH COURT OF TRIPURA
                                   AGARTALA
                                 WA No.27 of 2022

Sri Nikhil Biswas
                                                                ----Appellant(s)
                  Versus
The State of Tripura and Ors.
                                                                  ----Respondent(s)
For Appellant(s)                     :       Mr. P. Roy Barman, Sr. Advocate
                                             Mr. S. Bhattacharjee, Advocate
For Respondent(s)                    :       Mr. K. De, Addl. GA

                      HON'BLE MR. JUSTICE ARINDAM LODH
                     HON'BLE MR. JUSTICE S.D. PURKAYASTHA

                                         ORDER

11.01.2024

Arguments concluded. Judgment reserved.

                             JUDGE                             JUDGE




Snigdha

SANJAY Digitally signed by SANJAY GHOSH

GHOSH 16:24:42 +05'30' Date: 2024.01.11