Unknown vs For Appellant(S) : Mr. A. K. Deb
2024 Latest Caselaw 10 Tri

Tripura High Court

Unknown vs For Appellant(S) : Mr. A. K. Deb on 11 January, 2024

                                             Page 1 of 1


                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                     MAC App. No.11 of 2023
           For Appellant(s)            :     Mr. A. K. Deb, Adv.
           For Respondent(s)           :     Mr. N. Chowdhury, Adv,

Mr. A. K. Pal, Adv, Mr. Samarjit Bhattacharjee, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 11/01/2024

Heard both the parties.

Learned Counsel, Mr. A. K. Deb is present for the appellant.

Mr. N. Chowdhury, Learned Counsel for the respondents

No.1 to 4 is present. Mr. Samarjit Bhattacharjee, Learned Counsel

appears for the respondent No.5 and Mr. A. K. Pal appears for the

respondent No.6.

Judgment is reserved.

JUDGE

MOUMITA DATTA Date: 2024.01.12

Moumita/Deepshikha