The Deputy Chief Engineer ... vs Smt. Shipra Biswas (Majumder)
2024 Latest Caselaw 160 Tri

Tripura High Court

The Deputy Chief Engineer ... vs Smt. Shipra Biswas (Majumder) on 5 February, 2024

                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                           L.A. App. No.54 of 2019

     The Deputy Chief Engineer (Construction)
                                                                                    ...... Appellant(s)
                                                        Versus
     Smt. Shipra Biswas (Majumder)
                                                                                   ...... Respondent(s)

For Appellant (s) : Mr. J. Rajesh, Adv.

Mr. N. Majumder, Adv.

For Respondent(s) : Mr. B. Majumder, Dy. SGI Mr. Kohinoor N. Bhattacharjee, GA

HON'BLE MR. JUSTICE S.D PURKAYASTHA Order

05.02.2024

Heard Mr. J. Rajesh and Mr. N. Majumder, learned counsel appearing for the claimant, Mr. B. Majumder, learned Dy. SGI for the requiring department and Mr. Kohinoor N. Bhattacharjee, learned GA appearing for the L.A. Collector.

Argument concluded.

Judgment is reserved.

                                                                                       JUDGE





SATABDI DUTTA       DUTTA

Date: 2024.02.06 16:13:38 +05'30'

Sujay