The Branch Manager vs Smt. Sandha Rani Das(Rudra Paul) And Ors
2024 Latest Caselaw 1394 Tri

Tripura High Court

The Branch Manager vs Smt. Sandha Rani Das(Rudra Paul) And Ors on 20 August, 2024

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                                                 HIGH COURT OF TRIPURA
                                                       AGARTALA
                                                     I.A. No.1 of 2024
                                                 in MAC App. No.55 of 2024
                The Branch Manager, Rajbari Dharmanagar, North Tripura, The
                Oriental Insurance Company Ltd.
                                                                                         -----Applicant(s)
                                           Versus
                Smt. Sandha Rani Das(Rudra Paul) and Ors.
                                                                                       -----Respondent(s)

For Applicant(s) : Mr. B. Majumder, Adv. For Respondent(s) : Mr. Alik Das, Adv, Mr. S. Datta, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 20/08/2024 Learned Counsel for the appellant-applicant, Mr. B.

Majumder is present. Learned Counsel, Mr. Alik Das is present on

behalf of respondent Nos.1 to 5. Learned Counsel, Mr. S. Datta is

present on behalf of respondent Nos.6 and 7.

The appellant-applicant has preferred an appeal challenging

the judgment and award dated 21.09.2023 passed by Learned

MAC Tribunal No.2, North Tripura, Dharmanagar in connection

with case No.T.S.(MAC) No.46 of 2021. Along with this appeal,

another application under Section 5 of Limitation Act is filed for

condoning delay of 152 days in preferring the appeal.

Heard Learned Counsel for the parties.

Considered.

No objection is made by learned Counsel for the

respondents.

This Court is satisfied with the grounds as mentioned in the

application. So, the delay is hereby condoned.

Thus, I.A. stands disposed of.

                                                                                            JUDGE
MOUMITA      Digitally signed by
             MOUMITA DATTA

DATTA        Date: 2024.08.23
             10:14:59 -07'00'

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