Mr. S. Majumder vs Mr. D. Bhattacharjee
2024 Latest Caselaw 1392 Tri

Tripura High Court

Mr. S. Majumder vs Mr. D. Bhattacharjee on 16 August, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                        HIGH COURT OF TRIPURA
                                               AGARTALA
                                        CRL. REV. P NO.52 OF 2023

                          HON'BLE MR. JUSTICE T. AMARNATH GOUD

                Present:
                For the Petitioner(s)           : Mr. S. Majumder, Advocate.

                For the Respondent(s)           : Mr. D. Bhattacharjee, Sr. Advocate.

Mr. R. Datta, P.P. Mr. S. Das, Advocate.

16.08.2024

Order

Heard Mr. S. Majumder, learned counsel appearing

on behalf of Mr. S. Lodh, learned counsel for the petitioner as

well as Mr. D. Bhattacharjee, learned Sr. counsel assisted by

Mr.S. Das, learned counsel appearing for the unofficial-

respondent and Mr. R. Datta, learned P.P., appearing for the

State-respondent.

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

RAJKUMAR Digitally RAJKUMAR signed by

SUHANJIT SUHANJIT SINGHA Date: 2024.08.21 SINGHA 13:31:29 +05'30'