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For Appellant(S) : Mr. P. Majumder vs Sri Sunil Chandra Roy And
2024 Latest Caselaw 1353 Tri

Citation : 2024 Latest Caselaw 1353 Tri
Judgement Date : 7 August, 2024

Tripura High Court

For Appellant(S) : Mr. P. Majumder vs Sri Sunil Chandra Roy And on 7 August, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                   HIGH COURT OF TRIPURA
                                                         AGARTALA
                                                          LA.App 56 of 2023

            For Appellant(s)                             :      Mr. P. Majumder, Advocate.
            For Respondent(s)                            :      Mr. A. Acharjee, Advocate.

HON'BLE MR. JUSTICE T. AMARNATH GOUD

Order 07.08.2024

Mr. UK Majumder, learned counsel for the respondents submits before this

court that the subject matter involved in this appeal is squarely covered by the judgment

dated 28.03.2024 delivered in The General Manager (Project) vs. Sri Sunil Chandra Roy and

Anr and a copy of the said judgment has been furnished by the counsel for the

respondents.

List the matter on 14.08.2024.

JUDGE

Dipak

DIPAK DAS DIPAK DAS Date: 2024.08.08 11:23:32 +05'30'

 
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