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Sri Sandeep Deb vs Smt. Sanjukta Dey And Anr
2024 Latest Caselaw 527 Tri

Citation : 2024 Latest Caselaw 527 Tri
Judgement Date : 1 April, 2024

Tripura High Court

Sri Sandeep Deb vs Smt. Sanjukta Dey And Anr on 1 April, 2024

                                                   Page 1 of 1


                                         HIGH COURT OF TRIPURA
                                               AGARTALA

                                          Crl.Rev.P.No.50 of 2023


                     Sri Sandeep Deb

                                                                         .........Petitioner(s)

                                                    Versus

                     Smt. Sanjukta Dey and Anr.

                                                                      ..........Respondent(s)

For Petitioner(s) : Mr. R.G. Chakraborty, Adv. For Respondent(s) : Mr. P. Roy Barman, Sr. Adv.

Mr. K. Nath, Adv.

Mr. D. Paul, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 01/04/2024

Heard both sides.

The judgment is reserved.

JUDGE

Date: 2024.04.03 17:16:05 +05'30'

 
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