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Mr. Somik Deb vs Mr. Tanmay Debbarma
2023 Latest Caselaw 407 Tri

Citation : 2023 Latest Caselaw 407 Tri
Judgement Date : 16 May, 2023

Tripura High Court
Mr. Somik Deb vs Mr. Tanmay Debbarma on 16 May, 2023
                                   HIGH COURT OF TRIPURA
                                         AGARTALA

                                     Cont.Cas(C) 11 of 2023

        For Petitioner(s)                : Mr. Somik Deb, Sr. Adv.
                                           Mr. A. Baran, Adv.
        For Respondent(s)                : Mr. Tanmay Debbarma, Adv.

HON'BLE MR. JUSTICE T. AMARNATH GOUD

Order

16.05.2023

In view of the order dated 24.03.2023 passed in IA No.03 of 2023 in

WP(C) 639 of 2020 (D/O) for extending the compliance of common judgment &

order dated 05.07.2022 passed in WP(C) 639 of 2020 by six months that would

expire on 23.09.2023, registry is directed to list the matter after the expiry of the

extended time granted by this court.

Accordingly, list the matter on 26.09.2023.

JUDGE

Dipak

 
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