Present vs For The
2023 Latest Caselaw 381 Tri

Citation : 2023 Latest Caselaw 381 Tri
Judgement Date : 15 May, 2023

Tripura High Court

Present vs For The on 15 May, 2023

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                         HIGH COURT OF TRIPURA
                              AGARTALA
                          CRL.A NO.15 OF 2022

            HON'BLE MR. JUSTICE T. AMARNATH GOUD

 Present:
 For the Appellant(s)           : Mr. A. Bhowmik, Advocate.

 For the Respondent(s)          : Mr. K. Nath, Advocate.

15.05.2023

Order

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

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