Mr. Somik Deb vs Mr. D. Bhattacharya
2023 Latest Caselaw 265 Tri

Citation : 2023 Latest Caselaw 265 Tri
Judgement Date : 29 March, 2023

Tripura High Court

Mr. Somik Deb vs Mr. D. Bhattacharya on 29 March, 2023

                              HIGH COURT OF TRIPURA
                                      AGARTALA


                                 WP(C) 1077 of 2022

      For the Petitioner(s)            :      Mr. Somik Deb, Sr. Advocate
                                              Mr. Abir Baran, Advocate
      For the Respondent(s)            :      Mr. D. Bhattacharya, G.A.

Ms. S. Chakraborty, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order

29.03.2023 It is submitted at the Bar that an appeal is pending before the

Division Bench of this Court against the judgment involving similar and

identical points of law and facts.

In view of this, list the matter on 02.06.2023.

JUDGE

Rohit

Download the LatestLaws.com Mobile App