Present vs For The
2023 Latest Caselaw 205 Tri

Citation : 2023 Latest Caselaw 205 Tri
Judgement Date : 13 March, 2023

Tripura High Court

Present vs For The on 13 March, 2023

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                        HIGH COURT OF TRIPURA
                              AGARTALA
                         CRL. A NO.17 OF 2021

             HON'BLE THE CHIEF JUSTICE (ACTING)

Present:
For the Appellant(s)             : Mr. R. Datta, P.P.

For the Respondent(s)            : Mr. S. Sarkar, Sr. Advocate.

Ms. S. Banik, Advocate.

13.03.2023

Order

Arguments heard.

Judgment reserved.

CHIEF JUSTICE (ACTING)

suhanjit

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