For vs For
2023 Latest Caselaw 535 Tri

Citation : 2023 Latest Caselaw 535 Tri
Judgement Date : 17 July, 2023

Tripura High Court

For vs For on 17 July, 2023

                                                   HIGH COURT OF TRIPURA
                                                         AGARTALA

                                                        Crl.A. 16 of 2022

        For Appellant(s)                                    : Mr. D. Sarkar, Adv.
        For Respondent(s)                                   : Mr. Rajib Saha, Adv.

Mr. S. Debnath, Adv.

HON'BLE MR. JUSTICE T. AMARNATH GOUD

Order

17.07.2023

Heard both sides.

Reserved for judgment.

JUDGE

Dipak Digitally signed by DIPAK

DIPAK DAS DAS Date: 2023.07.18 17:54:43 +05'30'

Download the LatestLaws.com Mobile App