Dr. Ruma Bhattacharya vs Sri Saradindu Choudhury
2023 Latest Caselaw 514 Tri

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                    HIGH COURT OF TRIPURA
                      _A_G_A_R_T_A_L_A_
                     Cont Cas(C) No.64 of 2023
Dr. Ruma Bhattacharya
                                                      ...... Petitioner(s)

                           VERSUS
Sri Saradindu Choudhury, IAS and another
                                                      ......Respondent(s)

For Petitioner(s) : Mr. P. Roy Barman Sr. Advocate, Mr. Koomar Chakraborty, Advocate.

For Respondent(s) : Mr. Debalay Bhattacharya, G.A., Mr. Soumyadeep Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH

_O_ R_ D_ E_ R_ 05/07/2023 Learned counsel for the State Mr. Debalay Bhattacharya

prays for and is allowed two weeks' time to file show-cause in the matter

of compliance of the judgment dated 19.01.2022 under offence.

As prayed for by the learned counsel for the State, matter be

listed on 28.07.2023.

(APARESH KUMAR SINGH) CJ

Dipesh