The State Of Tripura And Ors vs Sri Gautam Ghosh @ Radhu ...
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Tripura High Court

The State Of Tripura And Ors vs Sri Gautam Ghosh @ Radhu ... on 13 December, 2023

Author: Arindam Lodh

Bench: Arindam Lodh

                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                              W.A. 143/2023
             The State of Tripura and ors                                      ----Appellant(s)
                                                            Versus
             Sri Gautam Ghosh @ Radhu                                          ----Respondent(s)

For Appellant (s) : Mr. M. Debbarma, Addl. GA For Respondent(s) : Mr. S. Lodh, Advocate

Sri Gautam Ghosh @ Radhu ----Appellant(s) Versus The State of Tripura and ors ----Respondent(s) For Appellant (s) : Mr. S. Lodh, Advocate For Respondent(s) : Mr. M. Debbarma, Addl. GA

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE ARINDAM LODH Order 13/12/2023

Both the writ appeals arose by the common impugned judgment dated

28.07.2023 passed in W.P(C) 197 of 2023.

Accordingly, both the appeals are tagged together and admitted for

hearing.

It is submitted that exchange of pleadings is complete.

List the matter on 24.01.2024.

(ARINDAM LODH),J (APARESH KUMAR SINGH), CJ

SAIKA Digitally signed by SAIKAT KAR

T KAR Date: 2023.12.14 16:28:15 +05'30'

Saikat