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Shri Narayan Chakraborty vs Head Post Master
2023 Latest Caselaw 701 Tri

Citation : 2023 Latest Caselaw 701 Tri
Judgement Date : 28 August, 2023

Tripura High Court
Shri Narayan Chakraborty vs Head Post Master on 28 August, 2023
                                     Page 1 of 2




                         HIGH COURT OF TRIPURA
                               AGARTALA
              I.A. No.02 of 2023 in MAC App. No.16 of 2023 (D/O)
Shri Narayan Chakraborty
                                                           ...... Applicant(s)
                          VERSUS
Head Post Master, Department of Indian Post, Agartala Post Office
                                                     ...... Respondent(s)
For Applicant(s)                 :      None.
For Respondent(s)                :      Mr. Bidyut Majumder, Dy. SGI.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH

_O_R_D_E_R_

28/08/2023

The appeal under Section 173 of the Motor Vehicles Act, 1988 by

the appellant, Head Post Master, Department of Indian Post, Agartala Post

Office against the award dated 20.12.2022 passed in T.S.(MAC) No.128 of

2018 by the learned MAC Tribunal No.1, West Tripura, Agartala has been

dismissed by judgment dated 23.03.2023 passed by the Coordinate Bench of

this Court in case No. MAC App.16 of 2023.

Claimant has filed an application for withdrawal of the awarded

amount of Rs.7,37,034/- to him. The cheque amount of Rs.7,37,034/- is lying

with the Registry of this Court. The appellant had deposited the aforesaid

amount of compensation through cheque as per the judgment and order passed

by the learned Court below. It was also credited to the account of the Registry

as per the order dated 31.07.2023 passed by learned Registrar (Vigilance) of

this Court.

Having regard to the fact that the appeal preferred by the appellant,

Head Post Master, Department of Indian Post, Agartala Post Office against the

award passed in T.S. (MAC) No.128 of 2018 by the learned MAC Tribunal

No.1, West Tripura, Agartala has been dismissed, the claimant is permitted to

withdraw the awarded amount of Rs.7,37,034/- upon proper identification by

the Registry.

I.A. stands disposed of.

(APARESH KUMAR SINGH), CJ

Rudradeep RUDRADEEP Digitally signed by RUDRADEEP BANERJEE

BANERJEE +05'30' Date: 2023.08.30 14:49:24

 
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