Manideepa Das And Ors vs The State Of Tripura And Ors
2023 Latest Caselaw 651 Tri

                                   Page 1 of 2




                         HIGH COURT OF TRIPURA
                               AGARTALA

                                WA NO.37 OF 2023

Manideepa Das and ors.
                                                         ......... Appellant(s)

                                 VERSUS

The State of Tripura and ors.
                                                     ...... Respondent(s)

WITH

WA NO.38 OF 2023

Sri Bikash Bhandari and ors.

......... Appellant(s)

VERSUS

The State of Tripura and ors.

...... Respondent(s) WITH

WA NO.42 OF 2023

Bijan Chakraborty and anr ......... Appellant(s)

VERSUS

The State of Tripura and ors.

...... Respondent(s)

For Appellant(s) : Mr. P. Roy Barman, Sr. Advocate.

Mr. S. Bhattacharjee, Advocate.

For Respondent(s) : Mr. D. Bhattacharjee, G.A.

Mr. S. Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE T. AMARNATH GOUD

_O_R_D_E_R_

21.08.2023

Learned Sr. counsel Mr. P. Roy Barman assisted by Mr. Samarjit Bhattacharjee, learned counsel appearing for the appellants submits that one more appeal in the case of Debjyoti Shome and ors Vs. The State of Tripura and ors arising out of the common impugned Judgment has not yet been tagged with the instant batch of appeals. Learned counsel Mrs. S. Deb(Gupta) submits that there are 3(three) more appeals i.e. W.A. No.52 of 2023, W.A. No.54 of 2023 and W.A. No.88 of 2023 arises from same impugned Judgment which may also be tagged along with the instant batch of appeals.

It is also submitted by the learned counsel for the apellants that since the issue is of wide amplitude and affects large number of persons, the appeals may be admitted for hearing.

Accordingly, the instant appeals are admitted for hearing. W.A. No.52 of 2023, W.A. No.54 of 2023, W.A. No.88 of 2023 and Debjyoti Shome and ors Vs. The State of Tripura and ors. WA No.../23 be also listed along with the instant appeals on the next date.

List the matters on 25.09.2023.

           (T. Amarnath Goud), J                                 (Aparesh Kumar Singh), CJ
Suhanjit

RAJKUMAR          Digitally signed by
                  RAJKUMAR SUHANJIT
SUHANJIT          SINGHA
                  Date: 2023.08.27 14:45:47
SINGHA            +05'30'