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For vs For
2022 Latest Caselaw 883 Tri

Citation : 2022 Latest Caselaw 883 Tri
Judgement Date : 21 September, 2022

Tripura High Court
For vs For on 21 September, 2022
                                     Page 1 of 1




                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                WA No.193 of 2021
For Appellant(s)                  : Mr. Biswanath Majumder, CGC.
For Respondent(s)                 : Mr. C.S. Sinha, Advocate,

Mr. D.C. Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 21/09/2022 (Indrajit Mahanty, C.J.)

Admit.

List this matter for hearing in the month of January, 2023.

Meanwhile, operation and execution of the impugned judgment

& order dated 28.09.2020 passed by the learned Single Judge in WP(C)

No.551 of 2017 shall remain stayed.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Pijush

 
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