Mr. Manoj Kumar Biswas vs Mr. Biswanath Majumder
2022 Latest Caselaw 847 Tri

Citation : 2022 Latest Caselaw 847 Tri
Judgement Date : 12 September, 2022

Tripura High Court

Mr. Manoj Kumar Biswas vs Mr. Biswanath Majumder on 12 September, 2022

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                             WP(C)(PIL) No.11/2022


For Petitioner(s)             : Mr. Manoj Kumar Biswas, Advocate.
For Respondent(s)             : Mr. Biswanath Majumder, C.G.C.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

_O_R_D_E_R_ 12/09/2022 (Indrajit Mahanty, C.J.)

Hearing concluded.

Judgment is reserved.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Manti D'Barma

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