Mr. A. Bhaumik vs Mr. D. Sarma
2022 Latest Caselaw 981 Tri

Citation : 2022 Latest Caselaw 981 Tri
Judgement Date : 23 November, 2022

Tripura High Court

Mr. A. Bhaumik vs Mr. D. Sarma on 23 November, 2022

                                     Page 1 of 1



                           HIGH COURT OF TRIPURA
                                 AGARTALA

                                WP(C) No. 328 of 2021
                                       With
                                WP(C) No. 329 of 2021
                                WP(C) No. 373 of 2021
                                WP(C) No. 469 of 2021
                                WP(C) No. 576 of 2021
                                WP(C) No. 652 of 2021
                                WP(C) No. 672 of 2021
                                WP(C) No. 727 of 2021
          For the Petitioner(s)   :     Mr. A. Bhaumik, Advocate
          For the Respondent(s) :       Mr. D. Sarma, Addl. GA

HON'BLE MR. JUSTICE ARINDAM LODH Order

23/11/2022

All writ petitions are allowed. Detailed judgment will be given later on.

JUDGE

Snigdha

Download the LatestLaws.com Mobile App