Mr. Somik Deb vs Mr. P. Saha
2022 Latest Caselaw 924 Tri

Citation : 2022 Latest Caselaw 924 Tri
Judgement Date : 7 November, 2022

Tripura High Court

Mr. Somik Deb vs Mr. P. Saha on 7 November, 2022

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                           HIGH COURT OF TRIPURA
                                 AGARTALA

                                WP(C) No. 943 of 2022
          For the Petitioner(s)   :     Mr. Somik Deb, Sr. Advocate
                                        Mr. Abir Baran, Advocate
          For the Respondent(s) :       Mr. P. Saha, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order

07/11/2022

List the matter on 14.11.2022 to examine whether this matter is covered by the judgment dated 20.05.2022 passed in WP(C) No. 10 of 2022 and Ors. In the meantime, Mr. P. Saha, learned counsel shall take instructions.

JUDGE

Snigdha

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