Mr. T. D. Majumder vs Mr. S. Debnath
2022 Latest Caselaw 530 Tri

Citation : 2022 Latest Caselaw 530 Tri
Judgement Date : 19 May, 2022

Tripura High Court

Mr. T. D. Majumder vs Mr. S. Debnath on 19 May, 2022

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                      HIGH COURT OF TRIPURA
                        _A_G_A_R_T_A_L_A_
                              Crl. Petn. No. 24 of 2022
For Petitioner(s)      :   Mr. T. D. Majumder, Sr. Advocate.
                           Mr. J. Bhattacarjee, Advocate.
                           Mr. S. Ghosh, Advocate.
For Respondent(s)      :   Mr. S. Debnath, Addl. P.P.

HON'BLE MR. JUSTICE T. AMARNATH GOUD _O_ R_ D_ E_ R_ 19/05/2022 Learned senior counsel appearing for the petitioner has sought for an adjournment to place judgments of the Apex Court in support his case.

Request considered.

Let the matter be listed on 20.05.2022.

JUDGE

A. Ghosh

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