Mr. Somik Deb vs Mr. B Majumder
2022 Latest Caselaw 517 Tri

                                     HIGH COURT OF TRIPURA
                                           AGARTALA

                                  Cont. Cas (C) No. 34 of 2022

          For Petitioner(s)          :    Mr. Somik Deb, Sr. Adv.
                                          Mr. Abir Baran, Adv.

          For Respondent(s)          :    Mr. B Majumder, CGC.

HON'BLE MR. JUSTICE S. TALAPATRA Order

18.05.2022

It has been stated by Mr. B Majumder, learned CGC appearing

for the respondents that the respondents have preferred an appeal against

the judgment & order dated 01.02.2022 delivered in WP(C) No.615/2021.

Hence, the respondents are under obligation to produce the

records, of that appeal.

Let the matter be listed on 01.06.2022.

It is made absolutely clear that unless this proceeding is stayed,

this court will continue this proceeding.

Mr. Somik Deb, learned senior counsel assisted by Mr. Abir Baran,

learned counsel appears for the petitioner.

JUDGE

satabdi