Mr. A. Bhowmik vs Mr. D. Sharma
2022 Latest Caselaw 347 Tri

Citation : 2022 Latest Caselaw 347 Tri
Judgement Date : 22 March, 2022

Tripura High Court

Mr. A. Bhowmik vs Mr. D. Sharma on 22 March, 2022

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                         HIGH COURT OF TRIPURA
                               AGARTALA
                           WP(C)No.328 of 2021
     For Petitioner(s)      :    Mr. A. Bhowmik, Adv.
     For Respondent(s)      :    Mr. D. Sharma, Addl. G.A.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

22/03/2022 Let the matter be listed on 25.03.2022 at the request of

Mr. D. Sharma, learned Addl. G.A appearing for the

respondents for placing the stay order of the base judgment as

reported to have been passed by a Division Bench of this Court.

Mr. A. Bhowmik, learned counsel appears for the

petitioners.

JUDGE

Moumita

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