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Mrs. P. Dhar vs Mr. P. Datta
2022 Latest Caselaw 342 Tri

Citation : 2022 Latest Caselaw 342 Tri
Judgement Date : 22 March, 2022

Tripura High Court
Mrs. P. Dhar vs Mr. P. Datta on 22 March, 2022
                                Page 1 of 1


                        HIGH COURT OF TRIPURA
                             AGARTALA

                          RSA NO.51 OF 2016

             HON'BLE MR. JUSTICE T. AMARNATH GOUD

Present:
For the Petitioner(s)            : Mrs. P. Dhar, Advocate.

For the Respondent(s)            : Mr. P. Datta, Advocate.

Mr. J. Majumder, Advocate.

22.03.2022

Order

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

 
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