Citation : 2022 Latest Caselaw 337 Tri
Judgement Date : 22 March, 2022
HIGH COURT OF TRIPURA
AGARTALA
CRP 34 of 2021
For Petitioner(s) : Mr. R. Dasgupta, Adv.
For Respondent(s) : Mr. P Gautam, Adv.
Mr. Raju Datta, Adv.
HON'BLE MR. JUSTICE T. AMARNATH GOUD
ORDER
22.03.2022
Heard both sides.
Judgment reserved.
JUDGE
Dipak
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