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Mr. R. Dasgupta vs Mr. P. Gautam
2022 Latest Caselaw 336 Tri

Citation : 2022 Latest Caselaw 336 Tri
Judgement Date : 22 March, 2022

Tripura High Court
Mr. R. Dasgupta vs Mr. P. Gautam on 22 March, 2022
                             HIGH COURT OF TRIPURA
                                   AGARTALA

                                   CRP 49 of 2021

        For Petitioner(s)                 : Mr. R. Dasgupta, Adv.
        For Respondent(s)                 : Mr. P. Gautam, Adv.
                                            Mr. Raju Datta, Adv.

                     HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                        ORDER

22.03.2022

Heard both sides.

Judgment reserved.

JUDGE

Dipak

 
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