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For vs Mr. S. Dey
2022 Latest Caselaw 276 Tri

Citation : 2022 Latest Caselaw 276 Tri
Judgement Date : 7 March, 2022

Tripura High Court
For vs Mr. S. Dey on 7 March, 2022
                                     Page - 1 of 1

                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                 WA No. 28 of 2019

For Appellant (s)            :       Mr. Arijit Bhowmik, Advocate.
                                     Mr. S. Dey, Advocate.
For Respondent(s)            :       Mr. D. Sharma, Addl. GA.

Mr. S. Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order 07/03/2022 (Indrajit Mahanty, C.J.)

Hearing concluded.

Judgment is reserved.

(S.G.CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Rudradeep

 
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