Present vs For The
2022 Latest Caselaw 259 Tri

Citation : 2022 Latest Caselaw 259 Tri
Judgement Date : 3 March, 2022

Tripura High Court

Present vs For The on 3 March, 2022

                        HIGH COURT OF TRIPURA
                              AGARTALA

                             RSA 29 OF 2019
Present:
  For the appellant (s)        : Mr. D.K.Biswas, Sr. Advocate.
                                 Mr. S.S.Debnath, Advocate.

  For the respondent (s)      :   Mr. D. Bhattacharya, Sr. Advocate.

Mr. J. Debbarma, Advocate.

HON'BLE MR.JUSTICE ARINDAM LODH 03.03.2022 Order Heard arguments of learned counsels appearing for the parties to the lis at length.

Judgment is reserved.

JUDGE

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