For vs Mr. P. Saha
2022 Latest Caselaw 670 Tri

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                   W.A. No.3/2022

           For Appellant(s)        : Mr. Debalay Bhattacharya, G.A.
                                     Mr. P. Saha, Advocate.
           For Respondent(s)       : Mr. S. Lodh, Advocate
        HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY
           HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY
                                      ORDER

18/07/2022 (Indrajit Mahanty, C.J.)

Heard.

Admit.

Mr. S. Lodh, learned counsel, is present on behalf of all the

respondents.

There shall be stay on execution and operation of the impugned

judgment and order dated 14.09.2021 passed by learned Single Judge in

WP(C) No.419/2021.

List the matter for hearing in the month of December, 2022.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Manti