Mr. A.K. Pal vs Mr. Diptanu Debnath
2022 Latest Caselaw 68 Tri

Citation : 2022 Latest Caselaw 68 Tri
Judgement Date : 19 January, 2022

Tripura High Court

Mr. A.K. Pal vs Mr. Diptanu Debnath on 19 January, 2022

                               HIGH COURT OF TRIPURA
                                     AGARTALA

                              Crl. Rev. P. No. 59 of 2021

For Petitioner(s)         :       Mr. A.K. Pal, Adv.

For Respondent(s)         :       Mr. Diptanu Debnath, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order

19/01/2022

Heard Mr. A.K. Pal, counsel appearing for the petitioner

husband.

Heard Mr. Diptanu Debnath, counsel appearing for the

respondents.

The judgment is reserved.

JUDGE

Rudradeep

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