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Mr. Somik Deb vs Ms. Sarama Deb
2022 Latest Caselaw 117 Tri

Citation : 2022 Latest Caselaw 117 Tri
Judgement Date : 31 January, 2022

Tripura High Court
Mr. Somik Deb vs Ms. Sarama Deb on 31 January, 2022
                  HIGH COURT OF TRIPURA
                        AGARTALA
                        Cont. Cas (C) 70 /2021
For the Petitioner(s)       :    Mr. Somik Deb, Sr. Advocate
                                 Mr. A. Baran, Advocate
For the Respondent(s) :   Ms. Sarama Deb, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order 31/01/2022 It is informed that an appeal is pending against the judgment and order of this court under this contempt proceeding. Considered.

List the matter on 17.02.2022. If in the meantime, stay order is not obtained by the respondents, then, the matter shall proceed in accordance with law.

JUDGE

Saikat

 
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