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Mr. G.K. Nama vs Mr. A. De
2022 Latest Caselaw 244 Tri

Citation : 2022 Latest Caselaw 244 Tri
Judgement Date : 28 February, 2022

Tripura High Court
Mr. G.K. Nama vs Mr. A. De on 28 February, 2022
                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                             WP(C)No.604 of 2021

               For Petitioner(s)                  : Mr. G.K. Nama, Adv.
               For Respondent(s)                  : Mr. A. De, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

28/02/2022

Let the matter be listed on 09.03.2022.

Mr. A. De, learned counsel appearing for the respondents has

submitted that the judgment dated 19.03.2021 delivered in WP(C)No.703 of 2019

has been challenged before the writ appellate court. But no order staying the

operation of the judgment is available. Mr. De, learned counsel has fairly

submitted that the writ appeal is yet to be listed for admission.

It is made absolutely clear that if the order of stay is not produced

on the next date, this writ petition will be decided on considering the said

judgment.

Mr. G.K. Nama, learned counsel appears for the petitioners.

JUDGE

Sabyasachi B

 
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