Mr. P Roy Barman vs Mr. S. Ghosh
2022 Latest Caselaw 206 Tri

Citation : 2022 Latest Caselaw 206 Tri
Judgement Date : 21 February, 2022

Tripura High Court

Mr. P Roy Barman vs Mr. S. Ghosh on 21 February, 2022

                             HIGH COURT OF TRIPURA
                                   AGARTALA

                                  Crl.Petn 5 of 2022

        For Petitioner(s)                  : Mr. P Roy Barman, Sr. Adv.
                                             Mr. S. Bhattacharjee, Adv.
                                             Mr. K. Chakraborty Adv.
        For Respondent(s)                  : Mr. S. Ghosh, Addl. PP

                    HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                         ORDER

21.02.2022

Heard both sides.

Judgment reserved.

JUDGE

Dipak

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