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Present vs For The
2022 Latest Caselaw 133 Tri

Citation : 2022 Latest Caselaw 133 Tri
Judgement Date : 2 February, 2022

Tripura High Court
Present vs For The on 2 February, 2022
                                Page 1 of 1


                        HIGH COURT OF TRIPURA
                             AGARTALA

                          F.A. NO.02 OF 2018

           HON'BLE MR. JUSTICE T. AMARNATH GOUD
            HON'BLE MR. JUSTICE ARINDAM LODH

Present:
For the Appellant(s)             : Mr. D. Bhattacharjee, Advocate.

For the Respondent(s)            : Mr. P. Roy Barman, Sr. Advocate

Mr. S. Bhattacharjee, Advocate.

02.02.2022

Order

Arguments heard

Judgment reserved.

            JUDGE                                 JUDGE



suhanjit
 

 
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