Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Mr. P. Saha vs None
2022 Latest Caselaw 1108 Tri

Citation : 2022 Latest Caselaw 1108 Tri
Judgement Date : 19 December, 2022

Tripura High Court

Mr. P. Saha vs None on 19 December, 2022

                                       Page 1 of 1



                           HIGH COURT OF TRIPURA
                                 AGARTALA

                             Review Pet. No. 72 of 2022

          For the Petitioner(s)    :      Mr. P. Saha, Advocate
          For the Respondent(s)    :      None

HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order

19/12/2022

Heard Mr. P. Saha, learned counsel appearing for the petitioners.

None appears for the respondent.

We find no new ground to interfere with the judgment and order

passed by the learned Single Judge which was affirmed and upheld by the

Division Bench of this Court.

Accordingly, the instant review petition stands dismissed.

                            JUDGE                            JUDGE




Snigdha

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Mr. P. Saha vs None
2022 Latest Caselaw 1108 Tri

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Mr. P. Saha vs None2022 Latest Caselaw 1108 Tri

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Mr. P. Saha vs None
2022 Latest Caselaw 1108 Tri