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Mr. S.S. Dey vs Mr. Somik Deb
2022 Latest Caselaw 1081 Tri

Citation : 2022 Latest Caselaw 1081 Tri
Judgement Date : 15 December, 2022

Tripura High Court
Mr. S.S. Dey vs Mr. Somik Deb on 15 December, 2022
                                Page 1 of 1




                      HIGH COURT OF TRIPURA
                            AGARTALA
                         Review Pet. No.27/2022

For Petitioner(s)              : Mr. S.S. Dey, Advocate General,
                                 Ms. A. Chakraborty, Advocate.
For Respondent(s)              : Mr. Somik Deb, Sr. Advocate,

Mr. S. Majumder, Advocate.

HON'BLE THE CHIEF JUSTICE (ACTING) HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 15/12/2022

Heard arguments of both sides.

Judgment is reserved.

(S.G. CHATTOPADHYAY), J CHIEF JUSTICE (ACTING)

Pulak

 
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