For vs For
2022 Latest Caselaw 1054 Tri

Citation : 2022 Latest Caselaw 1054 Tri
Judgement Date : 8 December, 2022

Tripura High Court

For vs For on 8 December, 2022

                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                             W.A.20 of 2022
                     For Appellant(s)           :      Mr. A. Bhowmik, Adv.
                     For Respondent(s)          :      Mr. D. Sharma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE (ACTING) HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

08.12.2022

It is represented by both sides that the matter is covered by a

previous judgment of this court passed on 06.12.2022 being W.A. No.07 of

2022 along with other writ appeals.

In view of the same, the present writ appeal is also disposed of.

JUDGE CHIEF JUSTICE (ACTING)

Sabyasachi B

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