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For vs For
2022 Latest Caselaw 1033 Tri

Citation : 2022 Latest Caselaw 1033 Tri
Judgement Date : 7 December, 2022

Tripura High Court
For vs For on 7 December, 2022
                                  Page 1 of 1




                      HIGH COURT OF TRIPURA
                            AGARTALA
                              W.A. No.125/2022

For Appellant(s)                 : Mr. Bidyut Majumder, Dy. S.G.I.
For Respondent(s)                : Mr. A. Nandi, Advocate.

HON'BLE THE CHIEF JUSTICE (ACTING) HON'BLE MR. JUSTICE ARINDAM LODH

Order 07/12/2022

Heard learned counsel of both sides.

Admit.

Issue post admission notice to the respondents.

List this matter for final hearing in usual course.

In the meanwhile, the operation and execution of the impugned

common judgment and order dated 05.04.2022 passed by the learned Single

Judge in WP(C) No.149 of 2021 shall remain stayed.

JUDGE CHIEF JUSTICE (ACTING)

Pulak

 
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