Present vs For The
2022 Latest Caselaw 777 Tri

Citation : 2022 Latest Caselaw 777 Tri
Judgement Date : 18 August, 2022

Tripura High Court

Present vs For The on 18 August, 2022

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                         MAT APP NO.6 OF 2019

             HON'BLE MR. JUSTICE T. AMARNATH GOUD
            HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Present:
For the Appellant(s)             : Mr. A.L. Saha, Advocate.

For the Respondent(s)            : Mr. H. Debnath, Advocate.

Mr. U. Chanda, Advocate.

18.08.2022

Order

Arguments heard.

Judgment reserved.

JUDGE JUDGE

suhanjit

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