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For vs For
2022 Latest Caselaw 748 Tri

Citation : 2022 Latest Caselaw 748 Tri
Judgement Date : 5 August, 2022

Tripura High Court
For vs For on 5 August, 2022
                                  Page 1 of 1




                        HIGH COURT OF TRIPURA
                          _A_G_A_R_T_A_L_A_
                 I.A. No. 01 of 2022 in MAC. App. No.60 of 2022
For Applicant(s)        :   Mr. B. Majumder, Advocate.
For Respondent(s)       :   None.

HON'BLE MR. JUSTICE T. AMARNATH GOUD _O_ R_ D_ E_ R_ 05/08/2022 Heard.

This application has been filed under Section-15 of the Code of Civil Procedure read with Section-173 of the Motor Vehicle Act, 1988 seeking for an order for dispensing with filing of the certified copy of the judgment and award dated 17.12.2021 passed by the learned Member, MACT (Tribunal No.2), West Tripura, Agartala in case No.T.S.(MAC) 146 of 2016 in preferring the appeal.

For the reasons stated in the application and in view of the submissions made before this Court, the present petition stands allowed and disposed of.

JUDGE

A. Ghosh

 
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