For The vs For The
2022 Latest Caselaw 738 Tri

Citation : 2022 Latest Caselaw 738 Tri
Judgement Date : 4 August, 2022

Tripura High Court

For The vs For The on 4 August, 2022

                                                        1



                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                                RFA No.1 of 2020

                        For the Appellant(s)         : Mr. A. Sengupta, Adv.

                        For the Respondent(s)        : Mr. K.Datta, Adv.


                                                   BEFORE

                                HON'BLE MR.JUSTICE T.AMARNATH GOUD

                              HON'BLE MR. JUSTICE S.G CHATTOPADHYAY

                                                   ORDER

04.08.2022

Heard.

Judgment is reserved.

JUDGE JUDGE

Saikat Sarma, P.S.-II

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